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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(v) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(v)"impounding basin" means impounding basin container within or connected to an impounding area or spill collection area where liquid hydrocarbon spills can be collected and safely confined and controlled;