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Kerala High Court

Moodandiyil Kelu vs Moodandiyil Kelu on 25 February, 2010

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                         PRESENT:

                            THE HONOURABLE MR. JUSTICE A.HARIPRASAD

                 FRIDAY, THE 20TH DAY OF FEBRUARY 2015/1ST PHALGUNA, 1936

                           RSA.No. 1357 of 2011 ( )
                             -------------------------
  AGAINST THE DECREE AND JUDGMENT IN A.S.NO. 70/2007 of SUB COURT, VADAKARA
                             DATED 25-02-2010

       AGAINST THE DECREE AND JUDGMENT IN O.S.NO. 83/2003 of MUNSIFF COURT,
                          NADAPURAM DATED 13-11-2003

APPELLANT(S)/2ND RESPONDENT/2ND DEFENDANT:
-----------------------------------------------------------------------------

            MOODANDIYIL KELU,
            S/O.KUNHIEKKAN, AGED 68 YEARS, MOODANDIYIL HOUSE
            EDACHERI NORTH, (VIA) EDACHERI, VATAKARA TALUK.

            BY ADVS.SRI.K.V.PAVITHRAN
                   SRI.JAYANANDAN M. P.

RESPONDENT(S)/RESPONDENTS 1 AND 3 TO 16/PLAINTIFFS 1 AND 3 TO 10 & LRS OF 2ND
PLAINTIFF AND DEFENDANTS 1 & 3:
--------------------------------------------------------------------------------------------------

       1. KUNHIPARAMBATH MADHAVI
           D/O.KUNHIEKKAN, AGED 62 YEARS, SWASTHAM
           IYYANKODE AMSOM, VISHNUMANGALAM DESOM, VATAKARA TALUK
           KOZHIKODE DISTRICT, KERALA STATE - 673101.

       2. NEELIYULLATHIL DEVU, @ DEVI,
           D/O.KUNHIEKKAN, AGED 53 YEARS, SWASTHAM
           PALERI AMSOM, DESOM, KOYILANDY TALUK
           KOZHIKODE DISTRICT, KERALA STATE - 673305.

       3. AALAKKUNNUMMAL LEELA,
           D/O.KELAPPAN, AGED 53 YEARS, SWASTHAM
           PALERI AMSOM DESOM, KOYILANDY TALUK, KOZHIKODE DISTRICT
           KERALA STATE-673305.

       4. OORUVANTAVIDA SANTHA
           D/O.KELAPPAN, AGED 49 YEARS, SWASTHAM
           PONMERI AMSOM, PARAMBIL DESOM, VATAKARA TALUK
           KOZHIKODE DISTRICT, KERALA STATE-673101.

       5. NIRAYILATTUTHAZHE KUNIYIL SADANANDAN
           S/O.KELAPPAN, AGED 45 YEARS, AGRICULTURIST
           NARIPATTA AMSOM, THINNOOR DESOM, VATAKARA TALUK
           KERALA STATE- 673101.

       6. KUNIYIL CHANDRI,
           D/O.KELAPPAN, AGED 43 YEARS, SWASTHAM
           KUNNUMMAL AMSOM, MOKERI DESOM, VAT    AKARA TALUK
           KOZHIKODE DISTRICT, KERALA STATE-673101.
RSA NO.1357/2011                         2

    7. NIRAYILATTU THAZHE KUNIYIL BABU
        S/O.KELAPPAN, AGRICULTURIST, AGED 41 YEARS
        KIDANHI, NARIPATTA AMSOM, THINNOOR DESOM
        VATAKARA TALUK, KERALA STATE-673101.

    8. NADUKKOTHTHAZHE KUNIYIL SREEJA,
        D/O.KELAPPAN, SWASTHAM, AGED 40 YEARS
        KIDANHI, THALASSERI TALUK, KANNUR TALUK
        KANNUR DISTRICT,KERALA STATE- 670101.

    9. NIRAYILATTU TAZHE KUNIYIL SURENDRAN
        S/O.KELAPPAN, AGED S/O.KELAPPAN AGED 34 YEARS
        NARIPATTA AMSOM, THINNOOR DESOM, VATAKARA TALUK
        KERALA STATE-673101.

    10. MOODANDIYIL BALAN.
        S/O.KUNHIEKKAN, AGED 77 YEARS, AGRICULTURIST
        MOODANDIYIL HOUSE, EDACHERI NORTH, (VIA)
        EDACHERI, VATAKARA TALUK-673101.

    11. MOODANDIYIL RAJAN,
        S/O.KUNHIEKKAN, AGED 60 YEARS, EDACHERI AMSOM DESOM
        VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA STATE-673101.

    12. USHA,
        D/O.RAMATH MEETHAL JANU, AGED 46 YEARS
        RESIDING AT PUTHUPOYIL THAZHE KUNIYIL, POST VALLIAD,
        VIA.AYANCHERI, VATAKARA TALUK, KOZHIKODE DISTRICT
        KERALA STATE-673101.

    13. PUSHPA,
        D/O.JANU, AGED 42 YEARS, RESIDING AT RAMATH MEETHAL
        VELLOOR AMSOM, KODANCHERY DESOM, P.O. KODANCHERI,
        VIA. PURAMERI, VATAKARA TALUK, KOZHIKODE DISTRICT
        KERALASTATE-673101.

    14. DINESHAN,
        S/O.JANU, AGED 41 YEARS, RESIDING AT RAMATH MEETHAL
        VELLOOR AMSOM, KODANCHERY DESOM, P.O.KODANCHERY
        VIA, PURAMERI, VATAKARA TALUK, KOZHIKODE DISTRICT
        KERALASTATE-673101.

    15. ANEESH
        S/O.JANU, AGED 37 YEARS
        RESIDING AT RAMATH MEETHAL VELLOOR AMSOM
        KODANCHERY DESOM, P.O.KODANCHERI,
        VIA. PURAMERI, VATAKARA TALUK, KOZHIKODE DISTRICT
        KERALA STATE-673101.

        R1,R2,R12 to R15 BY ADV. SRI.C.DILIP
        R1,R2,R12 TO R 15 BY ADV. SRI.JOJI THOMAS

        THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON
20-02-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RSA NO.1357/2011


                        APPENDIX

APPELLANT'S EXHIBITS:

ANNEXURE-I TRUE COPY OF THE MEDICAL CERTIFICATE



                                           //TRUE COPY//

                             A.HARIPRASAD, J.
                        --------------------------------------
                          R.S.A. No.1357 of 2011
                                          &
                       C.M.Appln. No.1222 of 2011
                        --------------------------------------
                Dated this the 20th day of February, 2015

                                JUDGMENT

As per order dated 13.12.2014 in C.M.Appln.No.1222 of 2011 the appellant was directed to pay cost of `5,000/- to the learned counsel named in the order. So far cost is not paid in spite of availing various opportunities. Learned counsel for the appellant submitted that in spite of contacting the party, no instruction is received from the client. Hence the C.M.Application is dismissed for default. Consequently the appeal is also dismissed.

A. HARIPRASAD, JUDGE.

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