Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(j) in The Bodoland Autonomous Council Act, 1993 (j)"Gaon Panchayat", "Ancalik Panchayat" and "Mahkuma Parishad" have the same meanings as defined in the Assam Panchayati Raj Act, 1986 (Assam Act XVII of 1986);
