Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Uttar Pradesh - Subsection Section 84(d) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (d)[* * *] [Deleted by Notification No. 1715/I-A-1042-1955, dated 20.03.1957.]
