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[Cites 0, Cited by 0] [Section 175(5)] [Section 175] [Entire Act]

State of Telangana - Subsection

Section 175(5)(b) in Telangana Panchayat Raj Act, 2018

(b)after excluding the ZPTCs reserved for Scheduled Tribes, the District Collector, shall reserve from the remaining ZPTCs the offices for the Scheduled Castes allocated to each District under sub-section (2) where the proportion of the Scheduled Castes of the ZPTC to the total population of the ZPTC concerned is the highest in the descending order;