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State of West Bengal - Section

Section 91 in Police Regulations, Calcutta, 1968

91. Exhibits in Excise cases. (Section 3, Bengal Act II of 1866) (Section 9, Bengal Act IV of 1866). - Exhibits in Excise cases seized by the police shall be sealed by the Investigating Officer in presence of witnesses and a note to that effect made in' the Special Diary.