Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 803(2)] [Section 803] [Entire Act]

State of Haryana - Subsection

Section 803(2)(a) in Punjab Jail Manual

(a)be delivered to the Deputy Superintendent or other officer appointed by the Superintendent for that purpose, and