Jammu & Kashmir High Court
Union Territory Of Jammu And Kashmir And vs Susheela Raina on 14 March, 2023
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 24
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
LPA No. 20/2021
CM No. 946/2021
CM No. 7842/2021
Union Territory of Jammu and Kashmir and ....Petitioner(s)/Appellant(s)
others
Through :- Mr. Raman Sharma, AAG.
V/s
Susheela Raina ....Respondent(s)
Through :- Mr. K.L. Pandita, Advocate.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
Adjourned at the request of learned counsel for the parties. List on 28.03.2023.
I
(Rajesh Sekhri) ) (Tashi Rabstan)
Judge Judge
Jammu:
14.03.2023
Renu
RENU BALA
2023.03.14 16:47
I attest to the accuracy and
integrity of this document