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Jammu & Kashmir High Court

Union Territory Of Jammu And Kashmir And vs Susheela Raina on 14 March, 2023

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                                    Sr. No. 24

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                                           LPA No. 20/2021
                                                                           CM No. 946/2021
                                                                           CM No. 7842/2021


           Union Territory of Jammu and Kashmir and                     ....Petitioner(s)/Appellant(s)
           others

                                     Through :- Mr. Raman Sharma, AAG.

                          V/s

           Susheela Raina                                                            ....Respondent(s)


                                    Through :-   Mr. K.L. Pandita, Advocate.


               Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                               HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                                    ORDER

Adjourned at the request of learned counsel for the parties. List on 28.03.2023.

           I




                                                 (Rajesh Sekhri) )             (Tashi Rabstan)
                                                     Judge                          Judge

           Jammu:
           14.03.2023
           Renu




RENU BALA
2023.03.14 16:47
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