Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(3) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005 (3)The terms and conditions of the appointment of the members referred to in subsection (2) shall be such as the Visitor may determine.
