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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(c) in The Haryana New Mandi Townships Building Rules, 1967

(c)either have an open and as high as the top of the soil pipe or be carried into a soil pipe at a point less than 95 centimetres (3 feet 1.402 inches) above the highest connection to the soil pipe.