Section 39(2) in The Rights of Persons with Disabilities Act, 2016
(2)The programmes and campaigns specified under sub-section (1) shall also,-(a)promote values of inclusion, tolerance, empathy and respect for diversity;(b)advance recognition of the skills, merits and abilities of persons with disabilities and of their contributions to the workforce, labour market and professional fee;(c)foster respect for the decisions made by persons with disabilities on all matters related to family life, relationships, bearing and raising children;(d)provide orientation and sensitization at the school, college, University and professional training level on the human condition of disability and the rights of persons with disabilities;(e)provide orientation and sensitization on disabling conditions and rights of persons with disabilities to employers, administrators and co-workers;(f)ensure that the rights of persons with disabilities are included in the curriculum in Universities, colleges and schools.
