Supreme Court - Daily Orders
Noor Mohammed vs Jethanand on 5 September, 2014
Bench: Anil R. Dave, Uday Umesh Lalit
ITEM NO.30 COURT NO.4 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11334/2013
NOOR MOHAMMED Appellant(s)
VERSUS
JETHANAND & ANR Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 05/09/2014 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Bhagwati Prasad, Sr. Adv.
Mr. H. D. Thanvi, Adv.
Mr. Pushpinder Singh, Adv.
Mr. Himanshu Singh Dhillo, Adv.
Mr. Radhesh Vyas, Adv.
Mr. Sarad Kumar Singhania, Adv.
For Respondent(s) Mr. Puneet Jain, Adv.
For Ms. Pratibha Jain, Adv.
UPON hearing counsel the Court made the following
O R D E R
List the appeal in due course.
The parties are directed to maintain status quo with regard to the property in question during the pendency of the appeal.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.09.05 16:57:08 IST Reason: