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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(3) in C.U. Shah University First Statutes 2013

(3)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of these Statutes, and the Ordinances made there under, coordinate and exercise general supervision over the academic policies of the University.