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State of Andhra Pradesh - Section

Section 45 in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

45. Safe custody of covers containing Postal Ballot Papers received by the Returning Officer.

- The Returning Officer shall keep in safe custody until the commencement of the counting of votes all covers containing postal ballot papers received by him under Rule 41 or Rule 43.