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State of Jharkhand - Section

Section 26 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

26.

Promotion to the post of District Sub-Registrar shall be made from amongst the selection grade of Sub-Registrars solely on consideration of seniority-cum-fitness. Further before a Sub-Registrar is considered for promotion he must possess-
(a)a good record of service;
(b)conspicuous ability;
(c)good administrative capacity; and
(d)physical fitness to carry out adequately the duties of inspection of the subordinate registration offices in the district;
(e)good character roll.