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[Cites 0, Cited by 0] [Section 153(4)] [Section 153] [Entire Act]

State of Odisha - Subsection

Section 153(4)(b) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(b)where there is no such other Judge available, in accordance with the direction of District and Sessions Judge having jurisdiction over the ordinary place of sitting of Special Court, as notified under Sub-section (1).