Calcutta High Court
Lux Hossiery Industries Ltd. & Anr vs Union Of India on 18 March, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP 1090 of 2002
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
LUX HOSSIERY INDUSTRIES LTD. & ANR.
Versus
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 18th March, 2014.
The Court: None appears even in the second call.
The writ petition is dismissed for default.
(ARINDAM SINHA, J.) dg2