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Calcutta High Court

Lux Hossiery Industries Ltd. & Anr vs Union Of India on 18 March, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                     ORDER SHEET
                                   WP 1090 of 2002
                            IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE




                         LUX HOSSIERY INDUSTRIES LTD. & ANR.

                                        Versus

                                    UNION OF INDIA


  BEFORE:

      The Hon'ble JUSTICE ARINDAM SINHA

Date : 18th March, 2014.

The Court: None appears even in the second call.

The writ petition is dismissed for default.

(ARINDAM SINHA, J.) dg2