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State of Rajasthan - Section

Section 6 in The Rajasthan Municipalities Registration of Electors Order, 1974

6. Information to be supplied by occupants of dwelling houses.

- The Electoral Registration Officer may, for the purpose of preparing the roll, send letters of request inForm 1 to the occupants of dwelling houses in the ward or any part thereof, and every person receiving any such letter shall furnish the information called for therein to the best of his ability.