Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 519] [Entire Act] State of West Bengal - Subsection Section 519(a) in The Calcutta Municipal Corporation Act, 1980 (a)in the case of a race horse,[eight hundred] [Words substituted by W.B. Act 21 of 1988.] rupees annually;
