Calcutta High Court
India Power Corporation Limited (Ipcl) vs M/S. Gupta Power Infrastructures ... on 27 January, 2026
Author: Shampa Sarkar
Bench: Shampa Sarkar
OC 8
ORDER SHEET
AP-COM/715/2025
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
INDIA POWER CORPORATION LIMITED (IPCL)
VS
M/S. GUPTA POWER INFRASTRUCTURES LIMITED
BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR
Date: 27th January, 2026.
The Court:
1.None appears for the petitioner. No accommodation is prayed for.
2. Accordingly, the matter is dismissed for default.
(SHAMPA SARKAR, J.) B.Pal