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Calcutta High Court

India Power Corporation Limited (Ipcl) vs M/S. Gupta Power Infrastructures ... on 27 January, 2026

Author: Shampa Sarkar

Bench: Shampa Sarkar

OC 8

                                   ORDER SHEET
                                 AP-COM/715/2025
                          IN THE HIGH COURT AT CALCUTTA
                               COMMERCIAL DIVISION
                                   ORIGINAL SIDE

                    INDIA POWER CORPORATION LIMITED (IPCL)
                                     VS
                  M/S. GUPTA POWER INFRASTRUCTURES LIMITED


        BEFORE:
        The Hon'ble JUSTICE SHAMPA SARKAR
        Date: 27th January, 2026.




          The Court:

          1.

None appears for the petitioner. No accommodation is prayed for.

2. Accordingly, the matter is dismissed for default.

(SHAMPA SARKAR, J.) B.Pal