Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(8)(b) in The Rajasthan Value Added Tax Rules, 2006

(b)The pension of the in service members of the Tax Board, on retirement, shall be determined on the basis of the last pay drawn on the post of member.