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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(5)(v) in Delhi Lokayukta and Upalokayukta Act, 1995

(v)a Member of the Municipal Corporation of Delhi as defined in clause 2(27) of the Municipal Corporation Act, 1957 (as amended in 1993);