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State of Tamilnadu - Section

Section 25 in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

25. Powers to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may, by general or special order, direct the licensee to take suitable action, not being inconsistent with the Electricity Act, 2003, which appears to it to be necessary or expedient for the purpose of removing difficulties.