Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(4) in Maharashtra Cinemas (Regulation) Rules, 1966

(4)A report of any fire or alarm of fire, however slight, shall be at once sent to the fire brigade.