Kerala High Court
Dr. John Sajith Edwin vs D. Christudas on 5 March, 2019
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 05TH DAY OF MARCH 2019 / 14TH PHALGUNA, 1940
Crl.MC.No. 1086 of 2018
ST 13/2017 of CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM
PETITIONER/ACCUSED NO.2:
DR. JOHN SAJITH EDWIN,
JOINT DIRECTOR, DR. SM CSI MEDICAL COLLEGE,
KARAKKONAM, THIRUVANANTHAPURAM.
BY ADV. SRI.RAJESH P.NAIR
RESPONDENTS/COMPLAINANT, ACCUSED NOS.1,3,4,5,6 & STATE:
1 D. CHRISTUDAS,
GOOD HOPE, RC STREET, NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN- 695 121.
2 D. LAWRENCE,
SECRETARY, CSI SOUTH KERALA DIOCESE, LMS COMPOUND,
PALAYAM, THIRUVANANTHAPURAM, RESIDING AT MORNING
STAR, MARKET JUNCTION, PEYAD.P.O.,
THIRUVANANTHAPURAM- 695 573.
3 REV. ISRAEL THOMAS,
PRESBYTER, ABBS MEMORIAL CSI CHURCH, CHERUVARAKONAM,
PARASSALA.P.O.- 695 502.
4 DR. D. BENJAMIN,
CHIEF EDITOR, CHRISTAVA DEEPIKA, CSI SOUTH KERALA
DIOCESE, LMS COMPOUND, THIRUVANANTHAPURAM- 695 001.
5 DR. ANIL JOHN,
ASSOCIATE EDITOR, CHRISTAVA DEEPIKA, CSI SOUTH KERALA
DIOCESE, LMS COMPOUND,
THIRUVANANTHAPURAM- 695 001.
6 A.DHARMARAJ RASSALAM, BISHOP,
CSI SOUTH KERALA DIOCESE, LMS COMPOUND,
THIRUVANANTHAPURAM.
Crl.MC.No. 1086 of 2018 2
7 THE STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, KOCHI-682 031.
BY ADVS.
SRI.P.RAHUL FOR R2 TO R5
SRI.P.P.RAMACHANDRAN FOR R6
SRI.V.V.ASOKAN (SR.) FOR R6
R7 BY SMT.M.K.PUSHPALATHA, PUBLIC PROSECUTOR
THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD ON
05.03.2019, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
Crl.MC.No. 1086 of 2018 3
ORDER
When the matter was taken up, Sri.Rajesh P. Nair, the learned counsel appearing for the petitioner, submitted that the petitioner is not intending to prosecute the matter any further. The said submission is recorded and this petition is dismissed as not pressed.
SD/-
RAJA VIJAYARAGHAVAN V., JUDGE //TRUE COPY// P.A. TO JUDGE DSV/6.3.19