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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(a) in Jammu and Kashmir State Information Commission Procedure (Management) Regulations, 2015

(a)No other request for information or an application or contents regarding the same subject has been previously filed or is pending with any public authority and if so, particulars there off ;