Allahabad High Court
Jagdish Prasad Agarwal vs Gopi Krishna on 22 January, 2010
Court No. - 19 Case :- RENT CONTROL No. - 175 of 2001 Petitioner :- Jagdish Prasad Agarwal Respondent :- Gopi Krishna Petitioner Counsel :- Virendra Misra,A. Sinha,K.B. Sinha,Saurabh Lavania Respondent Counsel :- B.K. Saxena,Jaspreet Singh Hon'ble S.C. Chaurasia,J.
Sri Ravi Srivastava holding brief of Sri Virendra Misra, learned counsel for the petitioner informs that the opposite party, Gopi Krishna has expired. List in the next cause list.
Substitution Application may be moved in accordance to law in the meantime. Order Date :- 22.1.2010 AKS