Section 269C(1)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 11] [Section 269C(1)] [Section 269C] [Entire Act]

Union of India - Subsection

Section 269C(1)(a) in The Income Tax Act, 1961

(a)facilitating the reduction or evasion of the liability of the transferor to pay tax under this Act in respect of any income arising from the transfer; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 269C(1)(a) in The Income Tax Act, 1961