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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(2)(i) in The Jammu and Kashmir Saffron Act, 2007

(i)the manner in which certificating and export permits are to be issued and registration thereof is made under sub-section (1) of section 7;