Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37G] [Entire Act] State of Madhya Pradesh - Subsection Section 37G(1) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985 (1)No person other than a licensee holding a licence in Form P.S. II shall export inter-state poppy straw.
