Gujarat High Court
Chemists And Druggists Association Of ... vs Competition Commission Of India on 25 November, 2016
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/18107/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18107 of 2016
==========================================================
CHEMISTS AND DRUGGISTS ASSOCIATION OF BARODA, &
2....Petitioner(s)
Versus
COMPETITION COMMISSION OF INDIA, & 4....Respondent(s)
==========================================================
Appearance:
MR BHARGAV HASURKAR, ADVOCATE for the Petitioner(s) No. 1 - 3
MR BHAGYODAYA MISHRA, ADVOCATE for the Respondent(s) No. 1
MR.BHASH H MANKAD, ADVOCATE for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2 , 4 - 5
SERVED BY RPAD - (N) for the Respondent(s) No. 3
==========================================================
CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 25/11/2016
ORAL ORDER
Heard Mr.Bhargav Hasurkar, learned counsel for the petitioners and Mr.Percy Kavina, learned Senior Counsel with Ms.Garima Malhotra and Mr.Bhash Mankand, learned counsel for Mr.Bhagyoday Mishra, learned counsel for respondent No.1.
S.O to 09th December, 2016.
(R.M.CHHAYA, J.) Suchit Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Nov 26 00:28:08 IST 2016