Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(g) in The Maharashtra Agricultural Debtors Relief Act, 1947

(g)the form of award under sub-section (2) of section 32 and sub-section (2) of section 33;