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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(3) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(3)If any offense is committed under sub-section (2), the Fish Feed Inspector shall take the assistance of one or two witnesses and shall discharge his/her duties.