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State of Jammu-Kashmir - Section

Section 12 in The Jammu and Kashmir State Legal Services Authority Regulations, 1998

12.

Subject to the regulation 13, all nominated members of the District Authority shall be entitled to payment of travelling allowance and daily allowance in respect of journeys performed in connection with the District Authority and shall be paid by the District Authority in accordance with the rules as are applicable to Class II Officers of the Government as amended from time to time.