Supreme Court - Daily Orders
Delhi Development Authority vs Manju Sharma on 16 August, 2017
ITEM NO.71 REGISTRAR COURT. 1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 10169/2016
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
MANJU SHARMA & ORS. Respondent(s)
Date : 16-08-2017 This petition was called on for hearing today.
For Petitioner(s)
Garima Prashad, AOR
For Respondent(s)
Mr. Abhishek Kumar, Adv.
Manish Paliwal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has not filed counter affidavit within the time granted by the Hon'ble Court.
Registry to process the matter, as per Hon'ble Court's order dated 23.2.2017 in respect of respondent No.1.
Last and final opportunity is granted to the Ld. Counsel for the petitioner for filing affidavit of dasti service of respondent Nos.2 and 3 within two weeks.
List again on 13.9.2017.
RAJESH KUMAR GOEL Signature Not Verified Registrar Digitally signed by RUPAM DHAMIJA Date: 2017.08.17 16:40:43 IST Reason: