National Green Tribunal
Mr Subhash Kalyanji Tanna vs Echjay Industries Pvt Ltd on 14 October, 2022
Item No.2 (Pune Bench)
BEFORE THE NATIONAL GREEN TRIBUNAL
WESTERN ZONE BENCH, PUNE
(By Video Conferencing)
Original Application No. 90/2022(WZ)
Subhash K. Tanna
.....Applicant(s)
Versus
Echjay Industries Pvt. Ltd. & Ors.
....Respondent(s)
Date of hearing: 14.10.2022
CORAM: HON'BLE MR. JUSTICE DINESH KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. VIJAY KULKARNI, EXPERT MEMBER
Applicant(s) : None appeared.
ORDER
Despite repeated calls, none has appeared from the side of Applicant, hence in the interest of justice, we adjourn the matter for Monday i.e. 17.10.2022 by way of last opportunity to the Applicant to appear and argue the matter, failing which, an adverse order would be passed.
Put up this case on 17.10.2022 for admission.
1. Dinesh Kumar Singh, JM Dr. Vijay Kulkarni, EM October 14, 2022 Original Application No. 90/2022(WZ) P.Kr Page 1 of 1