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[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(5)(b) in Maharana Partap Horticultural University, Karnal Act, 2015

(b)in case, such a draft relates to a matter, which is within the purview of the Academic Council, the Board shall refer it for consideration to the Academic Council, which may, either report to the Board that it approves or does not approve the proposal, which then, shall be deemed to have been rejected by the Board or submit the draft to the Board in such form, as the Academic Council may, approve;