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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(4) in The Merchant Shipping (Fire Appliances) Rules, 1969

(4)Water pipes shall not be made of material which may be readily rendered ineffective by heat. They shall not be made of cast iron and shall be galvanised if made of iron or steel.