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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(18) in Abkari Act, 1 of 1077

(18)Transport :- "Transport" means to move from one place to another within the [***] [The word 'Cochin' omitted by Act 10 of 1967.] State.