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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in The Ganpat University Act, 2005

(1)The Board of Governors of the University shall consist of the following members, namely.-
(i)The President shall be the Chairman of the Board;
(ii)Two representatives of the Trust;
(iii)The Director of the University;
(iv)Two Deans of the University, by rotation to be nominated by the Director;
(v)Secretary to Government (Higher and Technical Education), Education Department, Government of Gujarat;
(vi)The Commissioner of Higher Education, Education Department, Government of Gujarat;
(vii)The Director of Technical Education, Education Department, Government of Gujarat;
(viii)The Director of Health and Medical Services and Medical Education, Health and Family Welfare Department, Government of Gujarat.
(ix)Two Principals of the colleges of the University by rotation to be nominated by the Director;
(x)Three experts representing other disciplines such as finance, legal, management, humanities to be nominated by the President;
(xi)Two representatives of the Industries to be nominated by the President.