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State of Punjab - Section

Section 38 in The Punjab Factory Rules, 1952

38. [ Means of supply. [Substituted by Punjab Government Notification No. G.S.R.94/C.A.- 63/48/Section 112/Amd. 20/84, dated 31 October, 1984.]

- If drinking water is not supplied directly from public water-supply system or water supply system of the factory approved by the Health Officer, it shall be kept in suitable vessels, receptacles or tanks fitted with taps and having dust proof covers placed on raised stands or platforms in shade and having suitable arrangement of drainage to carry away the spilt water. Such vessels or receptacles and tanks shall be kept clean and the water shall be replaced at least once every day. All practicable measures shall be taken to ensure that the water is not contaminated.]