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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(b) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(b)provision of technical or financial assistance for new or alternate low cost sanitation to local bodies or other agencies;