Delhi High Court - Orders
Action Committee Unaided Recognized ... vs Lt. Governor Of Nct Of Delhi on 18 January, 2019
Bench: S. Ravindra Bhat, A.K. Chawla
$~SSS-6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6499/2014, C.M. APPL.15531/2014, 15532/2014,
14260/2014, 17866/2018, 19150/2018 & 51432/2018
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE
SCHOOL ..... Petitioner
Through : Sh. Sunil Gupta, Sr. Advocate with Sh.
Kamal Gupta and Ms. Pragya Agrawal,
Advocates.
versus
LT. GOVERNOR OF NCT OF DELHI ...... Respondent
Through : Sh. Vedanta Varma and Sh. Akhil
Kumar Gola, Advocates, for intervener.
Sh. Khagesh. B. Jha, Advocate along with Ms.
Shikha Sharma Bagga in person.
Sh. Ripu Daman Bhardwaj, CGSC with Sh. T.P.
Singh, Advocate.
Sh. Gautam Narayan, ASC, for GNCTD.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A.K. CHAWLA
ORDER
% 18.01.2019 Hon'ble Division Bench did not assemble today. List on 08.02.2019.
By order COURT MASTER JANUARY 18, 2019/AJK