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[Cites 0, Cited by 0] [Section 240M(2)] [Section 240M] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240M(2)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)the method of calculating rents and other dues mentioned in Clauses (b) and (c) of Section 240-B;