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State of Rajasthan - Section

Section 22 in The Rajasthan Subordinate Accounts Service Rules, 1963

22. Qualifying marks at the Examination.

- Candidates who have obtained minimum of 35% marks in each of the compulsory subjects and minimum of 40% marks in the aggregate in the competitive examination shall be considered to have obtained qualifying marks at the examination. The Commission may in its' discretion award grace marks upto one in each of the compulsory papers and upto three in the aggregate:Provided that grace marks awarded by the Commission shall not be added in the total marks for merit and shall be for the purpose of qualifying a person for recommendation by the Commission for appointment.