Supreme Court - Daily Orders
Commissioner Of Service Tax, Delhi 111 vs M/S. Gecas Services India Pvt. Ltd. on 2 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.36 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).22672/2016
COMMISSIONER OF SERVICE TAX, DELHI Appellant(s)
VERSUS
M/S. GECAS SERVICES INDIA PVT. LTD. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal and
office report)
Date : 02/09/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. N.K. Kaul, ASG
Mr. Sanyat Lodha, Adv.
Mr. Deepak Joshi, Adv.
Mr. B. Vivekananda, Adv.
Ms. Nisha Bagchi, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Admit.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.09.02 16:55:01 IST Reason: