Section 37(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)The Sarpanch or Up-Sarpanch of a Gram Panchayat or the President or Vice-President of a Janpad Panchayat or Zila Panchayat may resign his office by giving notice in writing to the prescribed authority.
