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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Haryana - Subsection

Section 232(3) in Haryana Municipal Corporation Act, 1994

(3)Nothing in sections 230, 231 and this section shall apply to any land to which the provisions of the Haryana Development and Regulation of Urban Areas Act, 1975 (Haryana Act No. 8 of 1975) apply.