Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(6)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(6)(b) in Insolvency And Bankruptcy Code, 2016

(b)rejecting appointment of the nominated resolution professional and recommend a new resolution professional.