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[Cites 0, Cited by 0] [Section 22CC(2)] [Section 22CC] [Entire Act]

State of Tamilnadu - Subsection

Section 22CC(2)(i) in Tamil Nadu Prohibition Act, 1937

(i)the licence granted for selling, by retail, Indian Made Foreign Spirit on or after the 22nd day of June 2001, under the Tamil Nadu Liquor (Retail Vending) Rules, 1989, shall be ,deemed to have been granted without the right of renewal;